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State of Goa - Section

Section 4 in The Goa State Information Commission (Salaries, Allowance, Terms and Conditions of Services of Officers and other Employees) Rules, 2006

4. Under Secretary-cum-Registrar.

(1)There shall be an Under Secretary-cum-Registrar to the Commission who shall be appointed by the Government. The Under Secretary-cum-Registrar shall be a Group "A" post in the pay scale of Rs. 8,000-275-13,500.
(2)The Under Secretary shall be appointed on deputation from amongst the Officers belonging to the Junior Scale of the Goa Civil Service or holding analogous posts, with 3 years regular service, on terms and conditions as may be laid down by the Government.
(3)The Under Secretary-cum-Registrar shall be governed by the Goa Civil Service Rules, 1997, as applicable to the Officers of the Junior Scale of the Goa Civil Service.
(4)The Under Secretary-cum-Registrar shall be governed by the same service conditions and service rules as applicable to the Officers of the Junior Scale of the Goa Civil Service. The Under Secretary-cum-Registrar shall be entitled to draw all allowances, medical reimbursement, leave travel concessions and other benefits as applicable to the officers of equivalent cadre in the Government.