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State of Andhra Pradesh - Section

Section 1 in Regulation of Fee Structure in Private Unaided School in the State

1. Fees:

(a)One time fees:
(i)Application fee not exceeding Rs. 100/-
(ii)Registration fee not exceeding Rs. 500/-
(iii)Refundable non interest bearing Caution Deposit not exceeding Rs. 5,000/- and the same shall also be submitted to DFRC with due justification for approval.
(iv)No other fee by any name, whatsoever, shall be charged as a onetime measure.
(b)Tuition fees:
(i)Tuition fee shall be fixed basing on the salaries paid to the teachers and staff, retirement benefits, running expenditure, infrastructure and facilities available including any Special fee, for any specific purpose and Development fee.
(ii)The tuition fee shall be collected in not less than 3 instalments.
(iii)Any activity which is not directly linked to education, if provided, shall be optional to the student and shall not be built as part of the tuition fee.
(c)User chargers:
(i)The school shall necessarily notify a minimum of 3 shops in the town where books/note books/stationery are available. Sale of books/note books/Stationery at School Counter, if any shall be made at a Discount.
(ii)It shall not be compulsory to purchase uniforms from the designated shops or Sales Counter of the school. The student shall have option to purchase the Uniform from the outside outlets of his choice as per the specifications prescribed by the School.
(iii)The transportation fee shall be fixed with a slab of 5 KMs.
(iv)Private Schools are advised not to run school beyond stipulated time. In case extra classes are held, it should be optional for children to attend extra classes and no extra fee shall be charged for this.
(v)Private Schools are advised against issuing advertisements about their results in News Papers. In case they do so, the cost of advertisement shall not be included in the fee structure.
(vi)Interim Measure of fee for the academic year 2009-10: Unit District Fee Regulatory Committee (DFRC) approves fee for the school for the academic year of 2009-10, the school shall charge fee as was charged during 2008-09 academic year.