Section 1(a) in Regulation of Fee Structure in Private Unaided School in the State
(a)One time fees:(i)Application fee not exceeding Rs. 100/-(ii)Registration fee not exceeding Rs. 500/-(iii)Refundable non interest bearing Caution Deposit not exceeding Rs. 5,000/- and the same shall also be submitted to DFRC with due justification for approval.(iv)No other fee by any name, whatsoever, shall be charged as a onetime measure.
