Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(ii) in The West Bengal Right to Public Services Rules, 2013 (ii)encourage public authorities to participate in the development and organization of programmes referred to in clause (i) above and to undertake such programmes themselves;
