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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in The Pepsu Tenancy and Agricultural Lands Rules, 1958

(1)In determining the market value of any building, structure or tube-well, the Commission, shall take into account the advice of the Chief Engineer, P.W.D., Punjab concerned or any other officer nominated by him.