Section 60(1) in Manonmaniam Sundaranar University Act, 1990
(1)Subject to the provisions of sub-section (2) to (9), the Madurai- Kamaraj University Act, 1965 (hereafter in this section in referred to as the 1965 (Tamil Nadu Act 33 of 1965). Act) shall with effect on and from the notified date cease to apply in respect of the areas to which the provisions of this Act extend.
