Section 1(3) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999
(3)It shall come into force on such date as the State Government may, by [notification] [Act came into force from 1st day of April, 2000, vide Notification No. No. TPT-C(1)1/99 dated, 30th March, 2000, published in the Rajpatra, Himachal Pradesh (Extra-ordinary) dated 30th March, 2000, p. 772.] in the Official Gazette, appoint.
