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State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh [City Transport and] [Inserted vide H.P. Act No. 12 of 2014.] Bus Stands Management and Development Authority Act, 1999.
(2)It shall extend to the whole of the State of Himachal Pradesh.
(3)It shall come into force on such date as the State Government may, by [notification] [Act came into force from 1st day of April, 2000, vide Notification No. No. TPT-C(1)1/99 dated, 30th March, 2000, published in the Rajpatra, Himachal Pradesh (Extra-ordinary) dated 30th March, 2000, p. 772.] in the Official Gazette, appoint.