Himachal Pradesh High Court
Haramrinder Singh And Others vs . Sh. Shiv Kumar And Others on 29 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Haramrinder Singh and others Vs. Sh. Shiv Kumar and others Execution Petition No. 30 of 2021 29.08.2022 Present: Mr. R.L. Sood, Senior Advocate, with Mr. Arjun Lall, Advocate, for the petitioners/Decree Holders.
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Mr. Neeraj Gupta, Senior Advocate, with Mr. Ashok Kumar Tyagi, Advocate, for respondent No. 1/Judgment Debtor.
No notice has been issued to respondents No. 2 and 3. Execution Petition No. 30 of 2021 & OMP No. 207 of 2022 Heard Mr. Neeraj Gupta, learned Senior Advocate.
List for continuation on 31st August, 2022. In the meanwhile, Registry to place on record the rejoinder filed by the Objector/Judgment Debtor No. 1.
(Ajay Mohan Goel) Judge August 29, 2022 (bhupender) ::: Downloaded on - 29/08/2022 20:06:35 :::CIS