Himachal Pradesh High Court
Haramrinder Singh And Another vs Shiv Kumar & Others on 14 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Haramrinder Singh and another versus Shiv Kumar & others .
Ex. Petition No. 30 of 2021 14.06.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate for the Decree Holders.
Mr. Neeraj Gupta, Senior Advocate with Mr. Ashok Kumar Tyagi, Advocate for respondent No. 1.
Ex. Petition No. 30 of 2021 & OMP No. 182 of 2022 r to As per report of the Registry, response to the objections has not been filed nor reply to the miscellaneous application has been filed.
Mr. Arjun Lall, learned Counsel for the Decree Holders informs the Court that needful has been done but probably the response/reply is lying under objections. He submits that he shall follow up with the Registry and remove objections, if any, within a period of two days.
List for consideration, as jointly prayed for, on 21.06.2022.
(Ajay Mohan Goel) Judge June 14, 2022 (narender) ::: Downloaded on - 14/06/2022 20:03:01 :::CIS