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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

(1)These rules may be called the Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar Compensation to workers for the delay in Wage Payment Rules, 2017.