Section 1 in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017
1. Short title, extent and commencement.
(1)These rules may be called the Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar Compensation to workers for the delay in Wage Payment Rules, 2017.(2)It shall extend to whole State of Bihar.(3)It shall come into force from date of its publication in the official Gazette.
