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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(10)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)subject to the specific and general directions of the Executive Council, the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall exercise all powers of the Executive Council in the management and administration of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];