Section 27(10) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(10)The [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall-(a)ensure that the provisions of this Act and the Regulations are duly observed and shall have all powers as are necessary for that purpose;(b)subject to the specific and general directions of the Executive Council, the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall exercise all powers of the Executive Council in the management and administration of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];(c)convene the meetings of the General Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act;(d)have all powers relating to the proper maintenance of discipline in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].
