Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 58 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

58. Application for Employment Elsewhere.

(1)An employee shall not file application for employment elsewhere except through proper channel.
(2)Application for employment elsewhere shall be filled with two copies.
(3)An employee shall not directly submit application for Scholarship before concerned Authority unless supported by Mill/distillery unit as the case be, or permission was not given to him by the Authority to receive Scholarship.The acts committed by an employee against Rules 49 to 63 shall be treated misconduct.Part-VII Penalties and Disciplinary Action