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State of Punjab - Section

Section 9 in Punjab Document Writers Licensing Rules, 1961

9. Syllabus for special examination.

- Each candidate whose name is entered in the register referred to in sub-rule (2) of rule 8 shall be examined in the following subjects :-
(a) Document-writing 100 Marks
(b) Legal Procedure 100 Marks
(i) The Indian Registration Act,1908;(ii) The Punjab RegistrationManual;(iii) The Indian Stamp Act, 1899;(iv) The Indian Stamp Manual;(v) Sections 54, 107 and 123 ofthe Transfer of Property Act, 1882.
(c) Dictation and Caligraphy 100 Marks
(2)No candidate shall be deemed to have qualified in the special examination unless he obtains 33 per cent marks in each of the three subjects and 50 per cent marks in aggregate.
(3)The result of the special examination shall be notified in the Official Gazette and shall also be published in one of the daily newspapers having wide publicity in the State.