Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(2) in Punjab Document Writers Licensing Rules, 1961 (2)No candidate shall be deemed to have qualified in the special examination unless he obtains 33 per cent marks in each of the three subjects and 50 per cent marks in aggregate.
