Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(a) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(a)Every distributor shall maintain proper accounts of daily purchase, sale and storage of liquefied petroleum gas at the business premises indicating therein, -
(i)the opening stock of the filled, empty and defective cylinders;
(ii)the number of filled, empty and defective cylinders received during the day;
(iii)the number of filled, empty and defective cylinders sold, delivered or otherwise disposed of during the day;
(iv)the closing stock of the filled, empty and defective cylinders;
(v)such other relevant particulars as the concerned Government Oil Company or the parallel marketeer may by order in writing, specify.