Section 10 in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000
10. Maintenance of register, account books by a distributor : -
(a)Every distributor shall maintain proper accounts of daily purchase, sale and storage of liquefied petroleum gas at the business premises indicating therein, -(i)the opening stock of the filled, empty and defective cylinders;(ii)the number of filled, empty and defective cylinders received during the day;(iii)the number of filled, empty and defective cylinders sold, delivered or otherwise disposed of during the day;(iv)the closing stock of the filled, empty and defective cylinders;(v)such other relevant particulars as the concerned Government Oil Company or the parallel marketeer may by order in writing, specify.(b)The distributor shall maintain a register giving the details of names and addresses of persons registered for obtaining liquefied petroleum gas connection.
