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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(1)The Director of Students' Welfare-cum-Estate Officer of the University shall be a whole time officer of the University and shall be appointed by the Vice-Chancellor with the approval of the Board.