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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(3) in The West Bengal Factories Rules, 1958

(3)[ Period of overtime work shall be entered in overtime slips, in duplicate, a copy of which duly signed by the Manager or by a person duly authorized by him, shall be given to the worker, immediately after completion of the overtime work.] [Vide Notification No. 1008 L.W., dated 20th August 1964.]Rule prescribed under section 60.