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State of Haryana - Section

Section 51 in The Haryana New Mandi Townships Building Rules, 1967

51. Provision of hand rail - [Section 4(2)(f)].

(1)In every staircase at least one hand rail shall be provided.
(2)Where steps are provided from the ground to the building hand rail may not be provided if the steps do not go above 1.50 metres (4.9213") in height and are not less than 96 centimetres (3'-1.402") in width.