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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Haryana - Subsection

Section 51(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Where steps are provided from the ground to the building hand rail may not be provided if the steps do not go above 1.50 metres (4.9213") in height and are not less than 96 centimetres (3'-1.402") in width.