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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(e) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(e)All questions considered at the meetings of the Board shall be decided by a majority of the votes of the members present including the Chairman and if the votes be equally divided, the Chairman shall have a second or casting vote.