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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(7)(a) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(a)The Commission may while deciding on the dispute under Clause (6) above or otherwise by a general or special order made from time to time lay down the conditions to be complied by the persons seeking open access to the distribution system in regard to operational constraints and the open access shall be allowed only subject to due satisfaction of such conditions.