Section 24(41) in Manonmaniam Sundaranar University Act, 1990

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State of Tamilnadu - Subsection

Section 24(41) in Manonmaniam Sundaranar University Act, 1990

(41)

(i)to appoint examiners, after consideration of the recommendations of the Boards of Studies, and

(ii)to fix their remuneration;