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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3) in Regulations of the Tamil Nadu Agricultural University

(3)The report shall be prepared within 30 days after the end of the period for which the report relates, get counter-signed by the competent authority and shown to the employee reported upon and necessary acknowledgment obtained from him for his having seen the report, before the end of August or February, as the case may be.