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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(1) in The Karnataka State Universities Act, 2000

(1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed by the Ordinances:Provided that the Syndicate may constitute a separate Board of Studies for Under-graduate Studies and for Post - graduate studies.