Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Odisha - Subsection Section 46(2) in Utkal University of Culture Act, 1999 (2)Notwithstanding such repeal, anything done or any action taken under of the Ordinance so repealed shall he deemed to have been done or taken under the corresponding provisions of this Act.
