Section 6(2)(b) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

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State of Maharashtra - Subsection

Section 6(2)(b) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

(b)to the Collector of the District concerned, if the applicant claims to be practising the Homoeopathic or the Biochemic system of medicine outside Greater Bombay,

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State of Maharashtra - Subsection

Section 6(2)(b) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961