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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)A fixed signal be placed, where practicable, on the left hand side of the track to which it refers and shall be visible from such a distance which enable a train operator to brake a train from twenty five kilo-meter per hour speed to stop before reaching the fixed signal and a repeater signal shall be provided at locations where due to obstructions such visibility is not available, except in depot.