Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Madhya Pradesh - Subsection Section 21(1) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962 (1)The authority to whom weekly returns under sub-sections (1) and (2) of Section 5 shall be submitted shall be the Deputy Director of Agriculture (Cotton), Madhya Pradesh.
