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State of West Bengal - Section

Section 28 in The West Bengal Factories Rules, 1958

28. Hygrometer not to be affixed to wall, etc., unless protected by wood.

(1)[ No hygrometer shall be fixed to a wall, pillar or other surface unless protected therefrom by wood or other heat non-conducting material of at least 13mm thickness placed at a distance of at least 25 mm from the bulb of each thermometer.] [Substituted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991]
(2)No hygrometer shall be fixed at a height of more than 1.7 meters from the floor to the top of thermometer stem or in the direct draughts from a fan. window or ventilating opening.