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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1) in The West Bengal Factories Rules, 1958

(1)[ No hygrometer shall be fixed to a wall, pillar or other surface unless protected therefrom by wood or other heat non-conducting material of at least 13mm thickness placed at a distance of at least 25 mm from the bulb of each thermometer.] [Substituted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991]