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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(6) in Tamil Nadu Co-operative Societies Rules, 1988

(6)Every claim for travelling allowance, daily allowance or sitting fees under this rule shall be made in Form No. 25. No claim shall be entertained after a period of three months from the date of completion of the journey.