Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 6 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 6. All orders or instruments made or executed by or on behalf of the Board shall be expressed to be made or executed in the name of the Board.
