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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(6)(d) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(d)Consumer related codes including code of practice on Payment of Bills; Code on disconnection for non-payment, standards and quality of service and fines and penalties for failure, consumer rights, statement and consumer complaint handling procedures;