Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Assam - Subsection

Section 29A(1)(i) in The Dibrugarh University Act, 1965

(i)one Chairman to be nominated by the Vice-Chancellor from amongst the teachers of the University ;