Section 12(1)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)ensure that the application in Form 1, duly completed, is delivered to the Head of Office as early as possible but not later than one year of the date of his retirement :

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State of Odisha - Subsection

Section 12(1)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992