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[Cites 0, Cited by 0] [Section 23D(3)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(3)(ii) in Haryana Municipal Building Bye-laws 1982

(ii)height of the riser shall not be more than 150 millimeter and width of the tread 300 millimeter. The steps shall not have abrupt (square) nosing;