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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986

(b)A candidate must have passed the Uttar Madhyama Examination of Sampurnand Sanskrit Vishwavidhyalaya Varanasi or Higher Secondary (with Sanskrit) Upadhyaya Examination of the Board of Secondary Education, Rajasthan, Ajmer or the Pre-University Examination (with Sanskrit) of this University or an Examination recognized by the University as equivalent there to shall be eligible for admission to Pre-Ayurveda course.