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[Cites 0, Cited by 0] [Section 17D(1)] [Section 17D] [Entire Act]

State of West Bengal - Subsection

Section 17D(1)(b) in The West Bengal Premises Tenancy Act, 1956.

(b)in a suit under the West Bengal Premises Rent Control (Temporary Provisions) Act, 1950, by reason only of clause (i) of the proviso to sub-section (1) of section 12 of that Act,