Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(3) in Rajasthan Minor Mineral Concession Rules, 2017 (3)Upon submission of performance security by successful bidder, bid security shall be refunded by the competent authority, if not forfeited under these rules.
