Madhya Pradesh High Court
M/S Infra Developers, A Partnership ... vs Assistant Commissioner, Income Tax ... on 12 June, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR ITA No. 10 of 2013 (M/S INFRA DEVELOPERS, A PARTNERSHIP CONCERN, THJR. PARTNER BALMUKUND SHARMA Vs ASSISTANT COMMISSIONER, INCOME TAX CIRCLE-3, AYAKAR BHAWAN, CITY CENTRE,) Dated : 12-06-2023 Parties through their respective counsel.
On the request of learned counsel for appellant, list the case for final hearing in the week commencing 3/7/2023.
(ROHIT ARYA) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
(Dubey)
Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 6/13/2023
3:09:12 PM