Madhya Pradesh High Court
M/S Infra Developers, A Partnership ... vs Assistant Commissioner, Income Tax ... on 6 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR ITA No. 10 of 2013 (M/S INFRA DEVELOPERS, A PARTNERSHIP CONCERN, THJR. PARTNER BALMUKUND SHARMA Vs ASSISTANT COMMISSIONER, INCOME TAX CIRCLE-3, AYAKAR BHAWAN, CITY CENTRE,) Dated : 06-04-2023 Parties through their counsel.
As prayed by learned counsel for the appellant, list this case after ensuing summer vacation.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
shivani
Signature Not Verified
Signed by: VARSHA
CHATURVEDI
Signing time: 06-Apr-23
5:31:27 PM