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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(e) in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad

(e)Not to be rash in driving his bicycle or tricycle and observe all rules of the road and all regulations for the control of traffic which may be issued from time to time.