Section 150(1) in Tamil Nadu Co-operative Societies Rules, 1988
(1)(a)The Recruitment Bureau for the State constituted under Section 74 shall consist of(i)the Registrar of Co-operative Societies Chennai, who shall be its Chairman;(ii)the Managing Director or the Special Officer, as the case may be, of the Tamil Nadu State Apex Co-operative Bank, Chennai, who shall be its Member-Secretary;(iii)the Managing Director or the Special Officer as the case may be, of the Tamil Nadu Co-operative Union Limited - Member;(iv)the Managing Director or the Special Officer as the case may be, of the Tamil Nadu Co-opera live Marketing Federation Limited - Member, and(v)an officer of the Co-operative Department not below the rank of Joint Registrar of Co-operative Societies, who belongs to Scheduled Castes or Scheduled Tribes nominated by the Registrar from time to time - Member.(b)The Member-Secretary shall convene the meetings of the Recruitment Bureau for the State as and when necessary.
