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Himachal Pradesh High Court

Joginder Pal Sharma vs . Nirmal Sharma on 24 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Joginder Pal Sharma Vs. Nirmal Sharma FAO No. 55 of 2021 .

24.5.2022 Present:- Ms. Suman Thakur, Advocate,for the appellant.

None for the respondent.

CMP No. 6275 of 2022 Heard. Taking into consideration the peculiar facts and circumstances of the case, the early hearing application is allowed and disposed of.

FAO No. 55 of 2021 Despite service, respondent has not chosen to appear in the Court, hence he is ordered to be proceeded against ex parte.

List for hearing on 21.6.2022.

( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 24th May, 2022 (Guleria) ::: Downloaded on - 25/05/2022 20:06:53 :::CIS