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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(1)Every member of the Board or the Court (including the President or the Chairman) shall be entitled to a fee of rupees fifteen for each day of attendance at the meeting of the Board or the Court or a sub-committee appointed under sub-section (9) of section 20.