Section 12(5)(a) in The Ammonium Nitrate Rules, 2012

[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

(a)The storehouse shall be;

(i)constructed at ground level without any mezzanine floor, upper floor or any basement;

(ii)with the floor (plinth) level not less than forty five centimetres from the ground level and well ventilated;

(iii)with at least 23 centimetres thick walls built of brick or stone mortar, or concrete and with roof of RCC or Asbestos or Fibre or GI sheet;

(iv)with sufficient numbers of doors made of steel of minimum three millimetres thick and opening outwards;

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